Section 17(1)(iii) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

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Union of India - Subsection

Section 17(1)(iii) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(iii)While taking a decision on the appointment of guardian, the Local Level Committee shall ensure that the person whose name has been suggested for appointment as guardian is-

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Union of India - Subsection

Section 17(1)(iii) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000