Supreme Court - Daily Orders
Sarika Mittal vs Vijay Kant Mittal on 1 April, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.10 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 508/2016
SARIKA MITTAL Petitioner(s)
VERSUS
VIJAY KANT MITTAL AND ORS Respondent(s)
(With appln. (s) for stay and office report)
Date: 01/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s)
Mr. Chirag M. Shroff,Adv.
Mr. Debashis Raut, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, there shall be stay of further proceedings in Civil Suit No.1182 of 2015 titled as “Vijay Kant Mittal Vs Ms. Sarika Mittal & Others” pending before the Court of Civil Judge (Senior Division), District Ghaziabad, U.P. Tag with Transfer Petition (Civil) No.1461 of 2015.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2016.04.01
17:05:35 IST
Reason: