Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 16]

Supreme Court - Daily Orders

Sarika Mittal vs Vijay Kant Mittal on 1 April, 2016

Bench: Pinaki Chandra Ghose, Amitava Roy

     ITEM NO.10                                  COURT NO.10                       SECTION XVIA

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

                                Transfer Petition(s)(Civil)        No(s).    508/2016

     SARIKA MITTAL                                                                 Petitioner(s)

                                                        VERSUS

     VIJAY KANT MITTAL AND ORS                                                     Respondent(s)

     (With appln. (s) for stay and office report)

     Date: 01/04/2016 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                              HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)
                                          Mr. Chirag M. Shroff,Adv.
                                          Mr. Debashis Raut, Adv.
     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice.

In the meanwhile, there shall be stay of further proceedings in Civil Suit No.1182 of 2015 titled as “Vijay Kant Mittal Vs Ms. Sarika Mittal & Others” pending before the Court of Civil Judge (Senior Division), District Ghaziabad, U.P. Tag with Transfer Petition (Civil) No.1461 of 2015.

                         (VISHAL ANAND)                             (SNEH LATA SHARMA)
                          COURT MASTER                                 COURT MASTER




Signature Not Verified

Digitally signed by
VISHAL ANAND
Date: 2016.04.01
17:05:35 IST
Reason: