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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(c) in The Punjab Home Guards Act, 1947

(c)conferring on members of the [Punjab] [Substituted for the words 'East Punjab' by the Adaptation of Laws Order, 1950, the words 'East Punjab' has been substituted for the word 'National' by the East Punjab Act 31 of 1949, Section 4.] [Home Guards] [Substituted for the words 'Volunteer Corps' by Punjab Act 42 of 1960, section 2.] according to their office any powers, other than magisterial or judicial powers, exercisable by any person under any law for the time being in force; and