Delhi High Court - Orders
M/S. Quickdel Logistics Pvt. Ltd vs Delhi Arbitration Centre & Ors on 30 November, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10197/2022 & CM APPL.29510/2022
M/S. QUICKDEL LOGISTICS PVT. LTD. ..... Petitioner
Through: Mr. Murari Kumar and Mr. Achint
Kumar, Advocates. (M:8588061334)
versus
DELHI ARBITRATION CENTRE & ORS. ..... Respondents
Through: Mr. Prasann Kumar and Mr. Rocky
Khan, Advocates for R-3.
(M:9968532823)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 30.11.2022
1. This hearing has been done through hybrid mode.
2. Let the counter affidavit be filed within six weeks. Rejoinder thereto, if any, be filed within four weeks thereafter.
3. List before the Registrar on 16th February, 2023, for completion of pleadings.
4. List before the Court on 8th May, 2023.
5. Interim order to continue.
PRATHIBA M. SINGH, J.
NOVEMBER 30, 2022/dk/ad Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:03.12.2022 15:45:14