Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2A] [Entire Act]

Union of India - Subsection

Section 2A(9) in The Port Rules for the Port Of Visakhapatnam

(9)Vessel shall not anchor within the Outer channel Fairway Buoys or within 4 cables length across the Entrance marked by the Outer channel Fairway Buoys or in any other prohibited Anchorage as marked on Admiralty Chart 239 Approaches to Vishakhapatnam Port, nor shall a master attempt to enter the channel to pick up a Pilot.