Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(a) in Andhra Pradesh High Court Advocates' Clerks (Registration, Discipline and Control) Rules, 2000 (a)"Advocate" means and includes all Advocates who are on rolls of Bar Council of A.P. and practising in the High Court of A.P.
