(2A)[ "City of Ahmedabad [* * *] [Sub-clause (a) was inserted by Bombay 37 of 1953.] means the City of Ahmedabad [* * *] [The words 'and the City of Poona' were deleted by the Gujarat Adaptation of Laws (State and Concurrent) Subjects) Order, 1960.] as constituted under the Bombay Provincial Municipal Corporations Act, 1949 (Bombay LIX of 1949);]
