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[Cites 0, Cited by 1] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1) in The Bihar Industrial Area Development Authority Act, 1974

(1)The Authority shall prepare a budget every year in respect of the financial year ensuing showing the estimated receipts and expenditures of the Authority and shall forward to the State Government such number of copies thereof as may be prescribed by Rules and the State Government may issue any directive as may be considered expedient for the purpose of this Act.