Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Dr. Mushtaq Ahmad Shah (In Civil ... on 12 April, 2022
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
S. No. 11
Regular Cause List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPC No. 1/2010
Robkar ...Petitioner/Appellant(s)
Through: None
Vs.
Dr. Mushtaq Ahmad Shah (in Civil Reference ...Respondent(s)
4/07 in CSA No. 14/03)
Through: Mr. M. Y. Bhat, Sr. Adv. with Mr. R. A. Bhat, Adv.
CORAM:
HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
12.04.2022 In terms of order dated 14.12.2021, Registry was directed to reconstruct the file, but the same has not been reconstructed.
Registry to comply with order dated 14.12.2021. List on 26.07.2022.
(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 12.04.2022 Manzoor MANZOOR UL HASSAN DAR 2022.04.13 04:22 I attest to the accuracy and integrity of this document