Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 172 in Orissa Municipal Act, 1950 172. Certain persons prohibited from purchasing at sales. - The Councillors, Officers and servants of the Municipality and constables and other Officers of police department prohibited from purchasing any property at any such sale.
