Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(1) in The Jammu and Kashmir Saffron Act, 2007 (1)The Government may, by notification in the Government Gazette, notify the Saffron Belts in Districts of Pulwama and Doda and potential saffron growing belts in other districts of the State.
