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Bombay High Court

Narendra Hirawat And Co vs Generation Three Entertainment ... on 13 January, 2020

Author: S.C. Gupte

Bench: S.C. Gupte

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2607 OF 2019
                              In
        INTELLECTUAL PROPERTY RIGHTS SUITS 1469 OF 2019

          Narendra Hirawat And Co.                          ....Petitioner
                      V/S
          Generation Three Entertainment Private Limited ....Respondent

WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2591 OF 2019 In INTELLECTUAL PROPERTY RIGHTS SUITS 1387 OF 2019 Narendra Hirawat And Co ....Petitioner V/S Sholay Media Entertainment Pvt Ltd ....Respondent S. U. Kamdar a/w. Rohan Cama, Srinivas Chatti, Kriti Srivastava and Aanandita Mishra i/b. Global Juris for Plaintiff Birendra Saraf for Defendant No. 1 Gulanar Mistry a/w. Aurup Dasgupta & Sonam Ghiya i/b. Jhagnianim Narula & Associates for Defendant No. 2 CORAM : S.C. GUPTE, J DATE : 13th January, 2020 Page 1/2 ::: Uploaded on - 13/01/2020 ::: Downloaded on - 14/01/2020 02:22:56 ::: P.C. :

Mentioned out of turn. At the request of the learned Counsel for the Petitioner(s) No. , stand over to 14/01/2020 . Ad-interim relief, if any, to continue till the next date.
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