Supreme Court - Daily Orders
Committee Of Creditors Of Essar Steel ... vs Satish Kumar Gupta on 20 August, 2019
Bench: Rohinton Fali Nariman, Surya Kant
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ITEM NOS.2 + 33 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 24417/2019
(Arising out of impugned final judgment and order dated 04-07-2019
in CAAT No. 257/2019 04-07-2019 in CAAT No. 265/2019 passed by the
National Company Law Appellate Tribunal)
COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED
THROUGH AUTHORISED SIGNATORY Appellant(s)
VERSUS
SATISH KUMAR GUPTA & ORS. Respondent(s)
WITH
C.A. Nos. 5634-5635/2019 (XVII)
IA No. 104346/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
C.A. Nos. 5636-5637/2019 (XVII)
IA No. 104427/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
C.A. Nos. 5716-5719/2019 (XVII)
C.A. No. 5996/2019 (XVII)
IA No. 113527/2019 - EX-PARTE STAY
W.P.(C) No. 1049/2019 (X)
(FOR ADMISSION and IA No.122919/2019-APPROPRIATE ORDERS/DIRECTIONS
and IA No.123151/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 1050/2019 (X)
(FOR ADMISSION and IA No.123070/2019-APPROPRIATE ORDERS/DIRECTIONS
and IA No.123246/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 1057/2019 (X)
(FOR ADMISSION)
W.P.(C) No. 1058/2019 (X)
Signature Not Verified
(FOR ADMISSION)
Digitally signed by R
NATARAJAN
Date: 2019.08.21
17:01:29 IST
Reason:
W.P.(C) No. 1061/2019 (X)
(FOR ADMISSION and I.R. and IA No.124056/2019-STAY APPLICATION)
W.P.(C) No. 1060/2019 (X)
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(FOR ADMISSION and IA No.124035/2019-EX-PARTE STAY)
W.P.(C) No. 1056/2019 (X)
(FOR ADMISSION and IA No.123830/2019-STAY APPLICATION)
Civil Appeal No. 6266/2019
(FOR ADMISSION)
C.A. No. 6269/2019 (XVII)
(FOR ADMISSION)
W.P.(C) No. 1055/2019 (PIL-W)
(FOR ADMISSION)
W.P.(C) No. 1064/2019 (X)
(FOR ADMISSION)
C.A. No. 6409/2019 (XVII)
(IA No.124395/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.124393/2019-STAY APPLICATION)
W.P.(C) No. 1063/2019 (X)
(FOR ADMISSION and IA No.124764/2019-EX-PARTE STAY)
W.P.(C) No. 1066/2019 (X)
(FOR ADMISSION and IA No.124997/2019-STAY APPLICATION)
Date : 20-08-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Parties: Ms. Madhavi Divan, ASG
Ms. Shraddha Deshmukh, Adv.
Ms. Chinmayee Chandra, Adv.
Mr. Arvind Kr. Sharma, AOR
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Manu Nair, Adv.
Ms. Misha, Adv.
Mr. Sapan Gupta, Adv.
Ms. Mrida Lakhmani, Adv.
Ms. Jasveen Kaur, Adv.
Mr. Ekalavya Dwivedi, Adv.
Mr. S. S. Shroff, AOR
Mr. Dushyant Manocha, Adv.
Mr. Brain Henry Mosias, Adv.
Ms. Anannya Ghosh, AOR
Mr. Shyam Divan, Sr. Adv.
Ms. Anindita Mitra, AOR
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Mr. Neeraj Kishan Kaul, Sr. Adv.
Ms. Ruby Singh Ahuja, Adv.
Mr. Vishal Gehrana, Adv.
Mr. Anupam Prakash, Adv.
Mr. Utkarsh Maria, Adv.
Mr. Abhishek Swaroop, Adv.
Ms. Misha Chandna, Adv.
Mr. Deepak Joshi, Adv.
Mr. Avishkar Singhvi, Adv.
Mr. Naman Bagga, Adv.
For M/s. Karanjawala & Co., AOR
Mr. Parag Tripathi, Sr. Adv.
Mr. Dhruv Malik, Adv.
Mr. Ashish Mukhi, Adv.
Mr. Kamlendra Singh, Adv.
Mr. laltaksh, Adv.
For M/s. Juris Corp., AOR
Mr. Jayant Bhushan, Sr. Adv.
Ms. Stuti Vats, Adv.
Ms. Niharika Ahluwalia, AOR
Mr. Alok Dhir, Adv.
Mr. Ashu Kansal, Adv.
Ms. Varsha Banerjee, Adv.
Mr. Milan Negi, Adv.
Mr. Masoom Shah, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Mrs. Shally Bhasin, AOR
Mr. M.G. Ramachandran, Sr. Adv.
Mrs. Hemantika Wahi, AOR
Ms. Rangitha Ramachandran, Adv.
Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.
Mr. Anand Varma, AOR
Ms. Vanshika Gupta, Adv.
Mr. Shwetank Singh, Adv.
Dhairya Madan, Adv.
Mrs. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Aseem Chaturvedi, Adv.
Ms. Wamika Trehan, Adv.
Mr. Anand Verma, AOR
Mr. Arvind Kumar Gupta, Adv.
Ms. Purti Marwaha, Adv.
Ms. Henna George, Adv.
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Ms. Pragati Bansal, Adv.
Mr. A. Venayagam Balan, AOR
Ms. V.S. Lakshmi, Adv.
Mr. Vikas Mehta, AOR
Mr. Adith Nair, Adv.
Mr. Apoorv Khator, Adv.
Mr. Vasanth Bharani, Adv.
Ms. Sreenita Ghosh, Adv.
Mr. Arjun Awasthi, Adv.
Ms. Anshula Vijay Kumar Grover, AOR
M/s. K Ashar & Co., AOR
Mr. Sajan Poovayya, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Himanshu Satija, Adv.
Mr. Nishant Rao, Adv.
Mr. E. C. Agrawala, AOR
Mr. Kapil Sibal, Sr. Adv.
Mr. Arvind Datar, Sr. Adv.
Mr. Sandeep Singhi, Adv.
Mr. Gaurav Mathur, Adv.
Ms. Anushree Prashit Kapadia, AOR
Mr. Adit Pujari, Adv.
Mr. Abhishek Shah, Adv.
Mr. Sudarsh Menon, AOR
Mr. P. S. Sudheer, AOR
Ms. Neha Naik, Adv.
Mr. Rishi Maheshwari, Adv.
Mrs. Mayuri Nayyar Chawla, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Mr. Ramji Srinivasan, Sr. Adv.
Mr. Raunak Dhillon, Adv.
Ms. Ananya Dhar Choudhary, Adv.
Ms. Sylona Mohapatra, Adv.
For M/s. Cyril Amarchand Mangaldas, AOR
Mr. Ritin Rai, Sr. Adv.
Mr. Samrat Sengupta, Adv.
Soumya Dutta, AOR
Mr. Pradeep Misra, AOR
Mr. Suraj Singh, Adv.
Mr. Abhijeet Sinha, Adv.
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Ms. Pallavi Pratap, Adv.
Ms. Neema, Adv.
For M/s Pratap and Co., AOR
Mr. Rajnish Sinha, Adv.
Ms. Sakshee Sharma, Adv.
Mr. Sriram, AOR
Mr. Ashim Vachher, Adv.
Mr. Vaibhav Dabas, Adv.
Mr. Shantanu Kumar, AOR
Mr. Manish K. Bishnoi, AOR
Mr. Rajat Navet, Adv.
Mr. Achit Gupta, Adv.
Mr. Gaurav Juneja, Adv.
Mr. Aditya Ganju, Adv.
For Khaitan & Co., AOR
Mr. Gautam Singh, Avd.
Mr. Gopal Jha, AOR
UPON hearing the counsel the Court made the following
O R D E R
On an oral request made, let the Committee of Creditors be made a party.
Learned counsel is permitted to file counter affidavit within a period of two weeks from today. Rejoinder affidavit within one week thereafter.
List all these matters on Tuesday, the 17th September, 2019. C.A. Nos. 6433-6434 of 2019:
Taken on Board.
Tag with Civil Appeal Diary No. 24417/2019.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR