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[Cites 0, Cited by 0] [Section 158(4)] [Section 158] [Entire Act]

State of West Bengal - Subsection

Section 158(4)(l) in West Bengal Municipal (Building) Rules, 2007

(l)the means of drinking water supply to the proposed building indicating the source and the distance from the site including the route through which the pipeline will be laid, if piped water supply is envisaged;