Section 1(3)(xvii) in The Assam Non-Government Educational Institutions (Regulation and Management) (Amendment) Act, 2018

[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

(xvii)"prescribed" means prescribed by rules made under this Act;(xviii) "Primary level of education" means education imparted from class I to V;

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