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Delhi High Court - Orders

Indrawati Devi vs Bses Yamuna Power Limited & Ors on 5 September, 2023

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~29
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           W.P.(C) 17487/2022 & CM APPL. 32052-32053/2023
                                                      INDRAWATI DEVI                               ..... Petitioner
                                                                       Through: Mr. Rajeev Kr. Dubey, Mr. Vikas
                                                                                Tripathi & Mr. Aditya Kumar,
                                                                                Advocates.

                                                                                                        versus

                                              BSES YAMUNA POWER LIMITED & ORS. ..... Respondents
                                                            Through: Mr. Manish Srivastava, Mr. Moksh
                                                                       Arora & Mr. Hardhik, Advocates
                                                                       for R-1.
                                                                       Mr. Sanjeev Mahajan & Mr.
                                                                       Rishabh Varshney, Advocates for
                                                                       DERC/R-2.
                                                                       Mr. Mohd. Irsad, ASC, GNCTD
                                                                       with Ms. Nasreen, Mr. Ritesh
                                                                       Shrivastava & Mr. Manish Kumar,
                                                                       Advocates     for  R-3.    [M:-
                                                                       9999679903]
                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                            ORDER

% 05.09.2023 A request for adjournment is made on the ground that Mr. Kamlesh Kumar Mishra, learned counsel for the petitioner, is not available.

List on 08.12.2023.

PRATEEK JALAN, J SEPTEMBER 5, 2023 'pv'/ This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:46:03