Delhi High Court - Orders
Indrawati Devi vs Bses Yamuna Power Limited & Ors on 5 September, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17487/2022 & CM APPL. 32052-32053/2023
INDRAWATI DEVI ..... Petitioner
Through: Mr. Rajeev Kr. Dubey, Mr. Vikas
Tripathi & Mr. Aditya Kumar,
Advocates.
versus
BSES YAMUNA POWER LIMITED & ORS. ..... Respondents
Through: Mr. Manish Srivastava, Mr. Moksh
Arora & Mr. Hardhik, Advocates
for R-1.
Mr. Sanjeev Mahajan & Mr.
Rishabh Varshney, Advocates for
DERC/R-2.
Mr. Mohd. Irsad, ASC, GNCTD
with Ms. Nasreen, Mr. Ritesh
Shrivastava & Mr. Manish Kumar,
Advocates for R-3. [M:-
9999679903]
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 05.09.2023 A request for adjournment is made on the ground that Mr. Kamlesh Kumar Mishra, learned counsel for the petitioner, is not available.
List on 08.12.2023.
PRATEEK JALAN, J SEPTEMBER 5, 2023 'pv'/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:46:03