Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(c) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013 (c)"Chhattisgarh Store Purchase Rules" means the Chhattisgarh Store Purchase Rules, 2003 as amended and applicable in Chhattisgarh State;
