Section 7(1) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003
(1)[The Chief Justice of the Supreme Court of India or his nominee, who shall be sitting Judge of the Supreme Court of India shall be the Visitor.] [Substituted 'The Chief Justice of the Supreme Court of India shall be the Visitor of the University' by C.G. Act No. 18 of 2010, dated 16.8.2010.]
