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Sushma Berlia vs M/S Kumar Brothers on 7 February, 2023

     ITEM NO.25                       REGISTRAR COURT. 2            SECTION XVI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR SH. PAVANESH D.

     Petition(s) for Special Leave to Appeal (C)                   No(s).   5921-5924/2014

     SUSHMA BERLIA                                                       Petitioner(s)

                                                    VERSUS

     M/S KUMAR BROTHERS & ORS.                                           Respondent(s)



     Date : 07-02-2023 These petitions were called on for hearing today.



     For Petitioner(s)
                                        Mr. Ashok K. Mahajan, AOR

     For Respondent(s)                  Mr. Ishan Nagar,Adv.
                                        M/S. Parekh & Co., AOR
                                       Mr. Arjun Garg, AOR

                                       Mr. Kunal Verma, AOR
                                       Ms. Yugandhara Pawar Jha, Adv.
                                       Mr. Ashwin Kumar Nair, Adv.
                                       Ms. Lavanya Dhawan, Adv.
                                       Mr. Punit Khanna, Adv.
                                       Mr. Ritik Gupta, Adv.



               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Await service report from the Ministry of Law and Justice in respect of Respondent No.2, who is residing abroad.

List again on 8.5.2023.

PAVANESH D. Registrar MG