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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(4)(iii) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(iii)Teaching experience for a period of not less than ten years after obtaining P.G. (M.Pharmacy) qualification in Pharmacy -Preferably with research and administrative experience.