Section 20(2)(c) in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(c)The name of the Forum, date of order, decision of the Forum (a copy of the order of the Forum to be enclosed).

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