Delhi High Court - Orders
And Ors vs Union Of India And Ors on 19 March, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~105 to 107
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(105)+ W.P.(C) 3391/2017, CM APPL. 16938/2018
NALLAMOTHU BALAKRISHNA
AND ORS .....Petitioners
Through: Ms. Anu Chatrath, Senior
Advocate with Mr. Pranav
Sachdeva, Mr.Ritik Chatrah
Kapur, Mr. Jatin Bhardwaj and
Mr. Abhay Nair, Advs.
versus
UNION OF INDIA AND ORS .....Respondents
Through: Mr. Praveen Swarup, Ms.
Archana Sharma, Mr. Devesh
Maurya, Mr. Ravi Kumar, Mr.
Sukhamrit, Advs.
(106)+ W.P.(C) 6011/2017
SARANSH KHANDELWAL & ORS .....Petitioners
Through: Ms. Anu Chatrath, Senior
Advocate with Mr. Pranav
Sachdeva, Mr.Ritik Chatrah
Kapur, Mr. Jatin Bhardwaj and
Mr. Abhay Nair, Advs.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Praveen Swarup, Ms.
Archana Sharma, Mr. Devesh
Maurya, Mr. Ravi Kumar, Mr.
Sukhamrit, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/03/2025 at 21:32:44
(107)+ W.P.(C) 1400/2018
JANAMEJAY SHUKLA .....Petitioner
Through: Ms. Anu Chatrath, Senior
Advocate with Mr. Pranav
Sachdeva, Mr.Ritik Chatrah
Kapur, Mr. Jatin Bhardwaj and
Mr. Abhay Nair, Advs.
versus
CENTRAL ADMINISTRATIVE TRIBUNAL
& ORS .....Respondents
Through: Mr. Praveen Swarup, Ms.
Archana Sharma, Mr. Devesh
Maurya, Mr. Ravi Kumar, Mr.
Sukhamrit, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE RENU BHATNAGAR
ORDER
% 19.03.2025 List for hearing on 22nd April, 2025 in the 'supplementary list'.
NAVIN CHAWLA, J RENU BHATNAGAR, J MARCH 19, 2025 Ab/sc/SJ Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/03/2025 at 21:32:44