Madhya Pradesh High Court
Baliram vs The State Of Madhya Pradesh on 6 February, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 1379 of 2022 (BALIRAM AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-02-2023 Parties through their counsel.
Due to paucity of time, matter could not be taken up. List after a week.
(VIJAY KUMAR SHUKLA) JUDGE soumya Signature Not Verified VerifiedDigitally Digitally signed by SAN SOUMYA RANJAN DALAI Date: 2023.02.06 18:17:04 IST