Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Baliram vs The State Of Madhya Pradesh on 6 February, 2023

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 1379 of 2022 (BALIRAM AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-02-2023 Parties through their counsel.

Due to paucity of time, matter could not be taken up. List after a week.

(VIJAY KUMAR SHUKLA) JUDGE soumya Signature Not Verified VerifiedDigitally Digitally signed by SAN SOUMYA RANJAN DALAI Date: 2023.02.06 18:17:04 IST