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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(b) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

(b)Educational Qualification :-He shall have passed the Second Year Examination of the two year Inter-Science Course of a recognised University or Board or any other equivalent examination with Mathematics and Physics as separate subjects :