Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 45 in The Kerala Agricultural Income Tax Rules, 1991 45. The application to the Agricultural Income Tax Officer under subsection (3) of section 26 shall be in Form No. 39.
