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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of West Bengal - Subsection

Section 45(4) in West Bengal Municipal (Building) Rules, 2007

(4)Notwithstanding the provisions of these rules, in the case of any building which is intended to be erected at the corners of two streets, the Municipal Authority may in accordance with the provisions of the Act, place special conditions concerning exit or entry from any street.