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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(6) in Kerala Self Financing Professional Colleges (Prohibition of Capitation Fees and Procedure for Admission and Fixation of Fees) Act, 2004

(6)Notwithstanding anything contained in sub-section.(1) lapsed seats if any may be filled up by the management in accordance with sub-sections (4) and (5).