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Union of India - Section

Section 15 in The Chemical Weapons Convention Rules, 2016

15. Membership of Apex/National Chemical industry Association:

Name of Association/Council
(i)___________________________________________________________
(ii)___________________________________________________________
VerificationI, ________________son/daughter of _________________do hereby solemnly affirm and declare that all particulars furnished in the form are true and complete to the best of my knowledge and belief. I further declare that I am competent to furnish this declaration.Date:____________Place:____________Signaturewith seal.Name and designationOwner/Occupier/Authorised signatoryInstructions/Guidelines