Punjab-Haryana High Court
Jhanda Singh And Ors vs Prtc And Ors on 23 December, 2025
Author: Anoop Chitkara
Bench: Anoop Chitkara
1
CWP-12048-2009
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
ORDER ORDER OPERATIVE PART UPLOADED ON
PRONOUNCED PRONOUNCED OR
RESERVED ON FULL
ON
20.11.2025 23.12.2025 FULL PRONOUNCED 23.12.2025
CWP-12048-2009
Jhanda Singh and others ...Petitioners
Versus
PRTC and others ...Respondents
CORAM: HON'BLE MR. JUSTICE ANOOP CHITKARA
HON'BLE MRS. JUSTICE SUKHVINDER KAUR
Present: Mr. B.P.S. Thakur, Advocate
for the petitioners.
Mr. Akshay Kumar, AAG, Punjab.
****
ANOOP CHITKARA, J.
For detailed order, see the order of even date passed in CWP-15554-2007 titled as Gian Chand and others vs. State of Punjab and others.
(ANOOP CHITKARA) JUDGE (SUKHVINDER KAUR) JUDGE 23.12.2025 anju rani Whether speaking/reasoned: Yes Whether reportable: No. 1 1 of 1 ::: Downloaded on - 24-12-2025 08:57:04 :::