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Punjab-Haryana High Court

Jhanda Singh And Ors vs Prtc And Ors on 23 December, 2025

Author: Anoop Chitkara

Bench: Anoop Chitkara

                                                                                  1
CWP-12048-2009



                IN THE HIGH COURT OF PUNJAB AND HARYANA
                             AT CHANDIGARH



 ORDER             ORDER              OPERATIVE PART             UPLOADED ON
                   PRONOUNCED         PRONOUNCED OR
 RESERVED          ON                 FULL
 ON

 20.11.2025        23.12.2025         FULL PRONOUNCED            23.12.2025



                                                    CWP-12048-2009

Jhanda Singh and others                                         ...Petitioners

                                           Versus

PRTC and others                                                 ...Respondents


CORAM: HON'BLE MR. JUSTICE ANOOP CHITKARA
       HON'BLE MRS. JUSTICE SUKHVINDER KAUR

Present:     Mr. B.P.S. Thakur, Advocate
             for the petitioners.

             Mr. Akshay Kumar, AAG, Punjab.

                ****
ANOOP CHITKARA, J.

For detailed order, see the order of even date passed in CWP-15554-2007 titled as Gian Chand and others vs. State of Punjab and others.

(ANOOP CHITKARA) JUDGE (SUKHVINDER KAUR) JUDGE 23.12.2025 anju rani Whether speaking/reasoned: Yes Whether reportable: No. 1 1 of 1 ::: Downloaded on - 24-12-2025 08:57:04 :::