Section 21(2) in Andhra Pradesh Public Libraries Act, 1960
(2)There shall be credited to the Library Fund the following sums namely :(a)The cess collected under sub-section (2) of Section 20.(b)Contributions, gift and income from endowments made to the ZGS for the benefit of public libraries;(c)Special grants which the Government may make for any specified purpose connected with libraries and social education ;(d)Funds and other amounts collected by ZGS under any rules or bye-law made under this Act ;
