Section 45(2)(e) in The Air Corporations Act, 1953

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2)(e) in The Air Corporations Act, 1953

(e)[ the grant of refund in respect of any unused tickets and the issue of passes free of cost or at concessional rates;] [Substituted by Act 17 of 1962, Section 6 (w.e.f. 30.3.1962). ]

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Union of India - Subsection

Section 45(2)(e) in The Air Corporations Act, 1953