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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(a) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(a)‗access control mechanism‘ means any measure, including a technical measure, throughwhich access to online curated content may be restricted based on verification of the identityor age of a user;