Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 22 in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990 22. [ Corporation not liable to be taxed. - [ Omitted by the Finance Act, 2002 (20 of 2002), section 163 (w.e.f. 1-4-2003)].
