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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(4) in The U.P. Electricity Regulatory Commission (Appointment and Conditions of Service of the Chairperson and Members) Rules, 2008

(4)The Convener shall prepare a list of candidates who have duly applied for the office of a member and place the same before the Selection Committee with all relevant records pertaining to such candidates.