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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(4)(ii) in Arunachal Pradesh Anatomy Act, 2017

(ii)Until after twenty four hours notice (to be reckoned from the time of such death) to the Executive Magistrate of the intended removal of the body; or The Arunachal Pradesh Extraordinary Gazette, June 13, 2017 3