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[Cites 0, Cited by 0] [Section 289(2)] [Section 289] [Entire Act]

State of West Bengal - Subsection

Section 289(2)(b) in The Chandernagore Municipal Corporation Act, 1990

(b)detailed and specific scheme of the Corporation for conducting development programmes on all or any of the points specified in clauses (1), (2) and (3) of section 87, section 88 and sub-section (2) of section 89;