Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(a) in The Orissa Hindu Religious Endowments Act, 1951

(a)in the case of a math a disciple of the math or a person [at the religious persuasion] [Substituted vide Orissa Gazette Extraordinary/7-10-1978-O.A. No. 29 of 1978.] to which the math belongs;