Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 13 in Rules of Procedure and Conduct of Business in Lok Sabha 13. Days of sittings. - The House shall sit on such days as the Speaker, having regard to the state of business of the House, may from time to time direct.
