Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] State of Tamilnadu - Subsection Section 13A(1) in Tamil Nadu Prohibition Act, 1937 (1)any liquor, material, still, utensil, implement, apparatus in respect or by means, of which such offence has been committed;