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[Cites 0, Cited by 0] [Section 14(13)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(13)(a) in The Maharashtra Control Of Organised Crime Act, 1999.

(a)wire communication' means any aural transfer made in whole or part through the use of facilities for the transmission of communications by the aid of wire, cable or other like connection between the point of origin and the point of connection, between the point of origin and point of reception (including the use of such connection switching station) and such term includes any electronic storage of such communication;