Supreme Court - Daily Orders
Shri Gurudatta Sugars Marketing Pvt. ... vs Prithviraj Sayajirao Deshmukh on 25 September, 2023
Author: Vikram Nath
Bench: Vikram Nath
SLP(Crl.) No(s). 8849-8850/2023
ITEM NO.49 COURT NO.12 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 8849-
8850/2023
(Arising out of impugned final judgment and order dated 08-03-2023
in CRLA No. 967/2022 29-03-2023 in CRLA No. 967/2022 passed by the
High Court of Judicature at Bombay)
SHRI GURUDATTA SUGARS MARKETING PVT. LTD. Petitioner(s)
VERSUS
PRITHVIRAJ SAYAJIRAO DESHMUKH & ORS. Respondent(s)
( IA No. 139992/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 25-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. D.P. Singh, Adv.
Mr. Manu Mishra, Adv.
Ms. Shreya Dutt, Adv.
Ms. Sonam Gupta, AOR
For Respondent(s) Mr. Aaditya Aniruddha Pande, AOR
Mr. Siddharth Dharmadhikari, Adv.
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
UPON hearing the counsel the Court made the following
O R D E R
According to office report, service of notice is complete in respect of all the respondents. Signature Not Verified Digitally signed by SONIA BHASIN Date: 2023.09.25 However, no one has put in appearance on behalf of 17:19:19 IST Reason: private respondent nos 1 to 3. The State of 1 SLP(Crl.) No(s). 8849-8850/2023 Maharashtra-respondent no. 4 is represented by learned counsel Mr. Aaditya Aniruddha Pande.
Learned counsel for the petitioner prays for and is granted permission to effect dasti service in respect of respondent nos. 1 to 3. Let fresh steps be taken in that regard.
List the matters on 16th October, 2023. (SONIA BHASIN) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) 2