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Bombay High Court

Jayaprada Marutirao Dandge And Others vs The State Of Maharashtra And Others on 7 March, 2019

Bench: S. V. Gangapurwala, A. M. Dhavale

                                  1               917-WP-14180-2018

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD


                      WRIT PETITION NO. 14180 OF 2018


Shivkumar Datloba Jadhav and Ors.                   ...Petitioners

              Versus

The State of Maharashtra and Ors.                   ...Respondents


Mr. R.P. Adgaonkar, Advocate for Petitioners
Mrs. V.N. Patil-Jadhav, Assistant Government Pleader for
Respondent Nos. 1 to 3

                                   WITH
                      WRIT PETITION NO. 13267 OF 2018


Jayaprada Marutirao Dandge and Ors.                 ...Petitioners

              Versus

The State of Maharashtra and Ors.                   ...Respondents


Mr. B.R. Kedar, Advocate for Petitioners
Mrs. V.N. Patil-Jadhav, Assistant Government Pleader for
Respondent Nos. 1 to 9


                                  WITH
                      WRIT PETITION NO. 13274 OF 2018


Pramod Ramrao Kurlekar and Ors.                     ...Petitioners

              Versus

The State of Maharashtra and Ors.                   ...Respondents




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                                       2               917-WP-14180-2018

Mr. Ashutosh Kulkarni, Advocate holding for
Mr. A.N. Nagargoje, Advocate for Petitioners
Mrs. V.N. Patil-Jadhav, Assistant Government Pleader for
Respondent Nos. 1 to 20

                                    WITH
                      WRIT PETITION NO. 13728 OF 2018


Jayaprada Marutirao Dandge and Ors.                     ...Petitioners

              Versus

The State of Maharashtra and Ors.                       ...Respondents


Mr. L.R. Tade, Advocate holding for
Mr. A.R. Devakate, Advocate for Petitioners
Mrs. V.N. Patil-Jadhav, Assistant Government Pleader for
Respondent Nos. 1 to 4


                               CORAM : S. V. GANGAPURWALA &
                                       A. M. DHAVALE, JJ.

                               DATE   : 7th MARCH, 2019


 ORAL ORDER:

1. The copies of affidavits are served by the learned Assistant Government Pleader on the learned Counsel for the petitioners.

2. The learned Counsel for the petitioners seeks time. Stand over to 22.03.2019 as a last chance.




              [ A. M. DHAVALE ]              [ S. V. GANGAPURWALA ]
                    JUDGE                               JUDGE
 mta




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