Bombay High Court
Jayaprada Marutirao Dandge And Others vs The State Of Maharashtra And Others on 7 March, 2019
Bench: S. V. Gangapurwala, A. M. Dhavale
1 917-WP-14180-2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 14180 OF 2018
Shivkumar Datloba Jadhav and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondents
Mr. R.P. Adgaonkar, Advocate for Petitioners
Mrs. V.N. Patil-Jadhav, Assistant Government Pleader for
Respondent Nos. 1 to 3
WITH
WRIT PETITION NO. 13267 OF 2018
Jayaprada Marutirao Dandge and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondents
Mr. B.R. Kedar, Advocate for Petitioners
Mrs. V.N. Patil-Jadhav, Assistant Government Pleader for
Respondent Nos. 1 to 9
WITH
WRIT PETITION NO. 13274 OF 2018
Pramod Ramrao Kurlekar and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondents
::: Uploaded on - 08/03/2019 ::: Downloaded on - 14/03/2019 09:57:06 :::
2 917-WP-14180-2018
Mr. Ashutosh Kulkarni, Advocate holding for
Mr. A.N. Nagargoje, Advocate for Petitioners
Mrs. V.N. Patil-Jadhav, Assistant Government Pleader for
Respondent Nos. 1 to 20
WITH
WRIT PETITION NO. 13728 OF 2018
Jayaprada Marutirao Dandge and Ors. ...Petitioners
Versus
The State of Maharashtra and Ors. ...Respondents
Mr. L.R. Tade, Advocate holding for
Mr. A.R. Devakate, Advocate for Petitioners
Mrs. V.N. Patil-Jadhav, Assistant Government Pleader for
Respondent Nos. 1 to 4
CORAM : S. V. GANGAPURWALA &
A. M. DHAVALE, JJ.
DATE : 7th MARCH, 2019
ORAL ORDER:
1. The copies of affidavits are served by the learned Assistant Government Pleader on the learned Counsel for the petitioners.
2. The learned Counsel for the petitioners seeks time. Stand over to 22.03.2019 as a last chance.
[ A. M. DHAVALE ] [ S. V. GANGAPURWALA ]
JUDGE JUDGE
mta
::: Uploaded on - 08/03/2019 ::: Downloaded on - 14/03/2019 09:57:06 :::