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Union of India - Section

Section 13A in The High Court Judges (Salaries And Conditions Of Service) Act, 1954

13A. Salaries of the Judges.—

(1)There shall be paid to the Chief Justice of a High Court, by way of salary, ninety thousand rupees per mensem. (2) There shall be paid to a Judge of a High Court, by way of salary, eighty thousand rupees per mensem.