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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(ii) in The Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2001

(ii)in sub- clause (a), in the Table, in column (2), against entry (viii), for the figures and word" 1, 500 grams", the words" lesser of the quantity between the quantities given against the respective narcotic drugs or psychotropic substances mentioned above forming part of the mixture" shall be substituted;