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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Himachal Pradesh - Subsection

Section 114(1) in Himachal Pradesh Co-Operative Societies Rules, 1971

(1)At the conclusion of the liquidation proceedings the Liquidator shall call a general meeting of the members and place before such meeting -
(i)a summary of his proceedings;
(ii)a report on the cause of the failure of the society.