Calcutta High Court (Appellete Side)
Dkt India vs Union Of India & Ors on 16 February, 2026
Item No. In the High Court at Calcutta SL.17 Constitutional Writ Jurisdiction SD Appellate Side. 16.2.26
WPA 20079 of 2025 DKT India Vs. Union of India & Ors.
Mr. Tanoy Chakroborty Ms. Sumita Shaw Mr. Saptak Sanyal ... For the State.
None appears for the petitioner.
For ends of justice, let this matter stand adjourned and be listed on 2nd March, 2026.
(Om Narayan Rai, J.)