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[Cites 0, Cited by 0] [Section 395] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 395(xiii) in Jammu and Kashmir Municipal Corporation Act, 2000

(xiii)the regulation in any manner not specifically provided for in this Act of the construction, alteration, maintenance, preservation, cleaning and repairs of drains, ventilation, shafts, pipes, latrines, urinals, cesspools and other drainage works ;