Section 21(1)(a) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 21(1)(a) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(a)to pay expenses in connection with the illness, confinement or a disability, including where necessary, the travelling expenses of the subscriber and members of his family or any person actually dependent on him:

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Telecom Regulatory Authority Of India - Subsection

Section 21(1)(a) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003