Section 40(1)(h) in The Orissa Port Trust Act, 1962

[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(1)(h) in The Orissa Port Trust Act, 1962

(h)all interests and profits arising from any investment of or from any transaction in connection with, any money belonging to the Board, including loans advanced under this Act; and

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State of Odisha - Subsection

Section 40(1)(h) in The Orissa Port Trust Act, 1962