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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(ii) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1980

(ii)any deposit made in the Court or before the competent authority to the account of the landlord,